The Learned Counsel For The vs Unknown
2022 Latest Caselaw 9931 AP

Citation : 2022 Latest Caselaw 9931 AP
Judgement Date : 30 December, 2022

Andhra Pradesh High Court - Amravati

The Learned Counsel For The vs Unknown on 30 December, 2022

          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI
MAIN CASE NO: WRIT PETITION No. 22569 of 2020
                          PROCEEDING SHEET
Sl.                                                                OFFICE
        DATE                         ORDER
No.                                                                 NOTE

26    30-12-2022

RC, J:

The learned counsel for the petitioner brought to the notice of this court that a review petition has been filed for reviewing the judgment relied on by the petitioners in support of their claim in this case and requested to post this matter after vacation.