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Unknown vs High Court Of Andhra Pradesh
2022 Latest Caselaw 9876 AP

Citation : 2022 Latest Caselaw 9876 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati
Unknown vs High Court Of Andhra Pradesh on 27 December, 2022
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 776 of 2016

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                        OFFICE
                                        ORDER

NOTE

12. 27.12.2022 BVLNC, J

Heard the learned counsel for respondent. Reserved for judgment.

___________ BVLNC, J

dvsn

 
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