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K.Naga Venkata Veera Raju Naga ... vs The State Of Andhra Pradesh, Rep ...
2022 Latest Caselaw 9803 AP

Citation : 2022 Latest Caselaw 9803 AP
Judgement Date : 21 December, 2022

Andhra Pradesh High Court - Amravati
K.Naga Venkata Veera Raju Naga ... vs The State Of Andhra Pradesh, Rep ... on 21 December, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.1205 of 2016

                          PROCEEDING SHEET

Sl.No
                                        ORDER

DATE

21. 21.12.2022 CPK, J & BSS, J

Judgment reserved.

___________ CPK, J

___________ BSS, J AMD/ASR

 
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