Saturday, 13, Jun, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
January February March April May June July August September October November December
 

Kurra Anil, vs The State Of Ap
2022 Latest Caselaw 9802 AP

Citation : 2022 Latest Caselaw 9802 AP
Judgement Date : 21 December, 2022

Andhra Pradesh High Court - Amravati
Kurra Anil, vs The State Of Ap on 21 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 17988 of 2019

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 21.12.2022 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

SL. DATE ORDER OFFICE NO. NOTE

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : MAIMS

MAIMS
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs