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Godela Siva vs The State Of A.P.,
2022 Latest Caselaw 9728 AP

Citation : 2022 Latest Caselaw 9728 AP
Judgement Date : 16 December, 2022

Andhra Pradesh High Court - Amravati

Godela Siva vs The State Of A.P., on 16 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1170 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

5) 16.12.2022 AVRB, J

The Registry placed information that A.2 is not filed Criminal Appeal.

Hence, heard the arguments of Sri M. Surya Kumar, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Matter is reserved for judgment.

________ AVRB,J PGR

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