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Judgment vs Unknown
2022 Latest Caselaw 9723 AP

Citation : 2022 Latest Caselaw 9723 AP
Judgement Date : 16 December, 2022

Andhra Pradesh High Court - Amravati

Judgment vs Unknown on 16 December, 2022

                   THE HON'BLE SRI JUSTICE V.SRINIVAS

                     APPEAL SUIT No.51 of 2012


JUDGMENT:

No representation on either side.

2. Even this matter is coming under the caption 'for dismissal',

none appeared for the appellant.

3. Hence, the appeal is dismissed for non-prosecution. No

costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

___________ V.SRINIVAS, J Date: 16.12.2022

krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.51 of 2012

DATE: 16.12.2022

Krs

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