Citation : 2022 Latest Caselaw 9685 AP
Judgement Date : 15 December, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.C. No. 6059 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 15.12.2022 RNT, J
"Separate judgment is passed rejecting the contempt case."
_________ RNT, J Dsr
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