Ch.Raja Mohan Rao, Srikakulam ... vs B.Polisetti Died,Vizianagaram 9 ...
2022 Latest Caselaw 9613 AP

       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

     HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                               &
              HON'BLE MR.JUSTICE NINALA JAYASURYA

                      WRIT APPEAL No.492 OF 2008
                          (Through physical mode)

Ch.Raja Mohan Rao,
S/o. late Mallikarjuna Swamy,
Aged about 66 years, Occ: Cultivation,
R/o Marguvari Thota, Srikakulam,
Srikakulam District
                                                                ..Appellant
                    Versus

B.Polisetti (died) for L.Rs. and others.
                                                            ...Respondents

ORAL JUDGMENT Dt:14.12.2022

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellant submits that this writ appeal has

been rendered infructuous.

2. In view of the aforesaid submission, the Writ Appeal is dismissed

as infructuous. No costs. All pending miscellaneous applications shall

stand closed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Ksp