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Dr. C. Kareemunnisa S.M. ... vs B. Ramesh,
2022 Latest Caselaw 9534 AP

Citation : 2022 Latest Caselaw 9534 AP
Judgement Date : 9 December, 2022

Andhra Pradesh High Court - Amravati
Dr. C. Kareemunnisa S.M. ... vs B. Ramesh, on 9 December, 2022
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 3024 of 2017

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                  OFFICE
                                    ORDER

NOTE

10. 09.12.2022 BVLNC, J

Heard arguments on both sides.

Reserved for judgment.

___________ BVLNC, J psk

 
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