Citation : 2022 Latest Caselaw 9533 AP
Judgement Date : 9 December, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: A.S.No.553 of 2013
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE 22 09.12.2022 SV, J
Heard both sides. Reserved for judgment.
_________ SV, J
krs
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