Citation : 2022 Latest Caselaw 9461 AP
Judgement Date : 8 December, 2022
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Court t "may be nies SAseT
5026 nm Uo No. S/2020IKCP.
Wf the High Court.
The petition coming on
altidavd fled im supgert ther
O15. 26026. 29.08 8.2020, 3
herein ancl goon hearing {th - @ for
ihe Pebtianar and of Sr S.Lakehs Narayana Reddy. Standing ¢ Sounse! OF
--
Respandants:
WP NO: S894 OF 2020
Between:
J. Lodagaia Rondamnuna, Win Poliraiu, Aged 36 years, Residing af D.NoS-2%
Ne fatichd animal Sud Gewimeiia, Morrriad, Vvard No.8, Machurawada Post
2. vy sade 'Durga, Wie Sanyas! Rao, Aged 22 2 years. Resting af D.Na3-14/3
tyalammaGudi, Devimeita, Kormadi, Ward No.8, Me dhurawada Poat
og
Vis Sax skhapatnam £ Jistict-530
Ai
3. Mugacda Venkata Lakhs Appa Rao, Aged 30 years, Residing al
BNO § ee au ¥ S
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O Noa Seidel Ne. MutyalarimaGud fb Devinvetta, Korerad
Madhur awada Rost Visakha Migtic Bot O G88
4 Oolagane Sanyasanrna, \ Y years, Residing
Nr MutyalammaGudi, . - We vd Nog, Me adh urawada Post
5. m2 Yella ayyamma , Wro Desa, S years, Residing af D.No.3-?
Nr MutyalammaGud!, Devinwatia, Kommac, Ward No.6, Madhurawada Post
Visakhapatnam District 530 O48
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& Lodagala Aruna, Wo Ramana, Aged 30 years. Best ing at OD Noad-S
Ny Mutyalarnmacudi, CS its WW . Madhurawada Fast
Visakhapatnam Diag lets ier
P Nodagais Sampath Frasan
DLNe. 3-2 a/8 9 Np Muty .
Ma dhurawada Post Visakhao sathar " i 500 oa
& Mugadea Rambabu, Sie late Sanvasi, oe 35 ¥e Soe Mes at DO. No S149
Nir. Muh yalarnmaudi, Oevimetta, Sornim a ard No. . Madhurawacda Pos!
Visakh lapainam TNS GhS0 O48
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Konrad, Ward No 8,
Y. Lodagaia Lakshman Nac, Sfo late Ramulu, Aged 45 years, Residing at
i.
. No. S2s/2 Ne MutyaianynaGud], Devin Soretiadi Ward No.8,
TF
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TQ Ladagals Bhargava Ram Kur ae, fe Py Rai Aged 30 years, ressing al
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11. Devara Appaia Nal du § years, Resiting at D.No.S-
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an extent ot 58 sq.yards, in Gurvey
of SVMC., Visakhapainam, ¢
High Gaur.
The petilan coring on for hearing, Upon Hion and ihe
affidavit Med x sport thereat and the order of the HH gh Court "dated 18-95-2020,
SPOS 2020, 27-0%- on 2, an OS. 2020, yaneo, o8.08. 2021, 1.08 2022
aan eee 22 , 14 O.2022, G2 312022 & iSAL20es made
Reran and uy : sof § Si V 8 Kishore Kumar, Advocate for
ins rayana Reddy, Sianding Counsel for
COMMON ORDER:
SSeS Lakshminarayana Reddy, learned Standing Counsel fer the
reapondents is not present.
Learned seunsel for the petitioner requesta that the matier may 8
posted to some other date, to enable him to esarch for some judgments he is
fooking for.
Liston 18.72.2082.
interim order granted earlier is extended tf the next date of listing."
Sd. K, SRINIVASA RAJU
ASSISTANT REGISTRAR
A YRUE COPY # es
cor ASSISTANT REGISTRAR
ore Kumar, Advocate [OPUC]
One CO to Si GS. Kis
vinarayana Reddy, Standing Gounsel PORUCI
i
2, Ome CO to Sn S Lakshr
3. Qne spare copy
8
NIGH COURT
RAT J
DATED: 08.12.2082
ORDER
NOTE: LIST ON 18.92.2082
WRIT PETITION Nos, 8378, 8564, S367 & 8594 of 2020
EXTENSION OF INTERIM ORDER
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