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Kouru. Satyanarayana, ... vs The State Of A.P., Reptd. By P.P., ...
2022 Latest Caselaw 9385 AP

Citation : 2022 Latest Caselaw 9385 AP
Judgement Date : 6 December, 2022

Andhra Pradesh High Court - Amravati
Kouru. Satyanarayana, ... vs The State Of A.P., Reptd. By P.P., ... on 6 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.774 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

6) 06.12.2022 AVRB, J

Heard the arguments of Sri Kirthi Teja Kondaveeti, learned counsel for the appellants and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Reserved for judgment.

________ AVRB,J PGR

 
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