Expand

January February March April May June July August September October November December

Kagitha Veera Sampuramma, ... vs Mukku Nancharamma, Krishna Dist
2022 Latest Caselaw 9380 AP

Citation : 2022 Latest Caselaw 9380 AP
Judgement Date : 6 December, 2022

Andhra Pradesh High Court - Amravati

Kagitha Veera Sampuramma, ... vs Mukku Nancharamma, Krishna Dist on 6 December, 2022

     THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

         CIVIL MISCELLANEOUS APPEAL No. 887 of 2016

JUDGMENT:

Learned counsel for the appellant would submit that the matter

has become infructuous and the same is endorsed on the bundle.

3. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infuctuous.

Miscellaneous Petitions pending, if any, shall stands closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO Date: 06-12-2022 Harin

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.887 OF 2016

Date: 06-12-2016

Harin

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ