Raghavapudi Venkata Rama Krishna ... vs Raghavapudi Pindikura Phanidra
2022 Latest Caselaw 9310 AP

IN THE HIGH COURT OF ANDHRA PRADESH » AMARAVAT

MONDAY. THE FIFTH DAY OF DECEMBER
TWO THOUSAND AND TWENTY TWO
> PRESENT:
TRE HONQURASBLE SRI JUSTICE MLGANGA RAO
AND
TNE NONOQURABLE SRI JUSTICE V SRINIVAS
GIVIL MISCELLANEQUS APPEAL NO: 107 OF 2020

Boatween:

Raghavapudi Verikata Rama Krshna Sastry, Sio late Madhavarac, Hindu, aged 46
years, Eriployee Sadhrish Construction Fyt. Uid., Residing and working presently at
Narsipatiam, Vishakapainam Olstrict.

Appaliant

bal aa, VWWio oH Raghavapucl
x, Residing al O No 612194,
ton Ga arvihi Nagar, Kakinada

Respondent

Raghavapudi (indikura} aris
venkat Rama Krshe wa 2 Gastr in '

Feftion under Section $8 of the Hindu Mam lage Ant pray! ing that in the
croumstances stated in the affidavit filed In aupmort of the Ch Miscallansous
Agmsal, ihe High Oou wt may be pl Stew ip sef aside the deorse and Judgment dated
OG-01-2020 passed | In OP No a/S07S on ihe Me of Senior Cav Judge, Peddanurann

Phe petition eoming an for hearing, upon perusing fhe Fehtion ark
Sidavil flect in support thereat ancl upon hearing the argume wmis of BREN 43
and of "T N NM RANGA RAO fot the

CHA ee Adve xcate for fhe Petitions,
Mespondant, he Court made the following.
QROER:

*Asmt

Notice,

Sri T.A.M, Ranga Rao, Learned Counsal takes notice for the Respondent.

Learned Counsel for the Reapandent prays time to ile Counter-AMdavit.

Parties are directeri fo appear before the Court for Counselling in the
Gourt af 10.90 A.M. on 86.73.2022.

Learned Gounsals shall undertake fo Inform the same to fhe parties.

Past the matter an 26.72.2022".

SDH SRIDEV]
ASSISTANT REGISTR aR

ooh
&

1 > : mats
2. Raghavapt ud he) oyndikuna) rank . fio late Subbarao, Wis a fe pagnavens
Venkata Rama Krishna Sastry, Hindu aged 36 years, Residing af D No 84



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HIGH COURT

DATED MISH 2he0as

POST ON 28.12.2022

ORDER

CMAN. 107 of 8020

APPEARANCE