Andhra Pradesh High Court - Amravati
Medisetty Venkata Subba Rao, vs M/S. Associated Auto Services, on 1 December, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Second Appeal No.1203 of 2013
PROCEEDING SHEET
S.
No DATE ORDER
25. 01.12.2022 Dr.VRKS, J
Learned counsel on both sides are in attendance and submitted arguments. Judgment Reserved.
____________ Dr.VRKS, J KLNS
