D.Lakshmi Bai, vs Prl.Secy. Cs. Dept., Hyd., 4 ...
2022 Latest Caselaw 9252 AP

       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

     HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                            &
                HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                         WRIT APPEAL No.118 of 2015
                                  (Through physical mode)

D. Lakshmi Bai W/o. V. Jagadish Naik,
Aged about 26 years, Occ: Housewife,
R/o. Karavulapalli Thanda, Gorantla Mandal,
Anantapuram District.
                                                                  .. Appellant
       versus

The State of Andhra Pradesh,
Civil Supplies Department,
Rep. by its Principal Secretary,
Secretariat, and others.
                                                                  .. Respondents

ORAL JUDGMENT Dt: 01.12.2022 (per Prashant Kumar Mishra, CJ)

Mr. Kata Sambasiva Rao, learned counsel appearing for the

appellant, submits that this writ appeal has been rendered infructuous.

2. Recording the aforesaid submission, this writ appeal is dismissed as

infructuous. No costs. Pending miscellaneous applications, if any, shall

stand closed.

PRASHANT KUMAR MISHRA D.V.S.S. SOMAYAJULU, J

IBL

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.118 of 2015

(per Prashant Kumar Mishra, CJ)

Dt: 01.12.2022

IBL