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Y. Bhaskar Rao, Chittoor District vs Smt. Y. Pushpalath, Chittoor ...
2022 Latest Caselaw 2204 AP

Citation : 2022 Latest Caselaw 2204 AP
Judgement Date : 30 April, 2022

Andhra Pradesh High Court - Amravati

Y. Bhaskar Rao, Chittoor District vs Smt. Y. Pushpalath, Chittoor ... on 30 April, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: M.A.C.M.A.No.1407 of 2010

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

9. 30.04.2022 TRR, J Transferred Post under the caption, "For Judgment", on to I/O folder 05.05.2022. before correction

_______ TRR, J EPS

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