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Arikathota Santhosh Kumar vs Arikathota Praveena
2022 Latest Caselaw 1914 AP

Citation : 2022 Latest Caselaw 1914 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati
Arikathota Santhosh Kumar vs Arikathota Praveena on 20 April, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: C.R.P No.675 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 20.04.2022 NJS, J

List the matter on 25.04.2022 to enable the learned counsel for the petitioner to go through the relevant Judgments.

______ NJS, J IS

 
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