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N. Padmakumari, E.G.Dist. vs M. Agasthya Raju 4 Ors, E.G.Dist.
2022 Latest Caselaw 1776 AP

Citation : 2022 Latest Caselaw 1776 AP
Judgement Date : 12 April, 2022

Andhra Pradesh High Court - Amravati

N. Padmakumari, E.G.Dist. vs M. Agasthya Raju 4 Ors, E.G.Dist. on 12 April, 2022

           HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                    APPEAL SUIT No.332 of 2006

JUDGMENT:-

         Learned counsel for the sole appellant filed a memo, dated

11.02.2022

seeking permission of this Court to withdraw this

appeal.

Permission is accorded.

Accordingly, this appeal is dismissed as withdrawn. No

costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI Date : 12.04.2022

IKN

HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT No.332 of 2006 12.04.2022

ikn

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N. Padmakumari, E.G.Dist. vs M. Agasthya Raju 4 Ors, E.G.Dist.
2022 Latest Caselaw 1776 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

N. Padmakumari, E.G.Dist. vs M. Agasthya Raju 4 Ors, E.G.Dist.2022 Latest Caselaw 1776 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

N. Padmakumari, E.G.Dist. vs M. Agasthya Raju 4 Ors, E.G.Dist.
2022 Latest Caselaw 1776 AP