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Swamannagari Malleswaramma 4 ... vs Manala Gorantla Another
2022 Latest Caselaw 1748 AP

Citation : 2022 Latest Caselaw 1748 AP
Judgement Date : 11 April, 2022

Andhra Pradesh High Court - Amravati
Swamannagari Malleswaramma 4 ... vs Manala Gorantla Another on 11 April, 2022
             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.2509 of 2015

                                  PROCEEDING SHEET

Sl.No                                                               OFFICE
                                            ORDER

DATE NOTE

07. 11.04.2022 NV, J

Heard both sides. Judgment reserved.

____________ NV, J Ivd

 
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