Citation : 2021 Latest Caselaw 3691 AP
Judgement Date : 22 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.1361 of 2011
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
14 22.09.2021 MVR,J Tr. to I-O
folder before
corrections if
any.
Heard Sri M.Radha Krishna, learned counsel for the Pl.verify.
appellant and Sri V.V.L.N.Sarma, learned counsel for the
respondents at the admission stage.
Judgment is reserved.
______ MVR,J Pab
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