Citation : 2021 Latest Caselaw 4301 AP
Judgement Date : 25 October, 2021
THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
WRIT PETITION No.17043 OF 2014
ORDER:-
This Writ Petition is filed under Article 226 of the
Constitution of India, seeking to direct the respondent Nos2
and 3 to consider the petitioner's representations dated
09.08.2004, 04.06.2014 for grant of pattadar pass books and
title deeds.
Though the petitioner made several allegations against
the respondents, during hearing, learned counsel for the
petitioner requested this Court, without touching the merits
of the case, to issue a direction to the respondent Nos. 2 and
3 to dispose of the representations dated 09.08.2004,
04.06.2014 in accordance with law.
Learned Assistant Government Pleader for Revenue,
readily agreed to dispose of the representations of the
petitioner, dated 09.08.2004 and 04.06.2014, if any, pending
with the authorities.
In view of the submission of the learned Assistant
Government Pleader, I need not decide the truth of otherwise
of the allegations made in the petition. This Court is
conscious that no such direction be issued, in view of the
Judgment of the Apex Court in "The Government of India V.
P. Venkatesh1", wherein the Apex Court held that such
orders may make for a quick or easy disposal of cases in
overburdened adjudicatory institutions. But, they do no
2019 (8) SCALE 544
service to the cause of justice. As the learned counsel for the
petitioner himself requested to issue a direction to dispose of
the representations dated 09.08.2004 and 04.06.2014, I find
no other alternative except to issue such direction.
In the result, the Writ Petition is disposed of, at the
stage of admission, with the consent of both counsel,
directing the respondent Nos.2 and 3 to dispose of the
representations dated 09.08.2004 and 04.06.2014, subject to
permissibility in law, as expeditiously as possible. No costs.
The miscellaneous petitions pending, if any, shall stand
closed.
_________________________________________ JUSTICE M.SATYANARAYANA MURTHY
Date : 25-10-2021
EPS
THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
WRIT PETITION No.17043 OF 2014
Date : 25-10-2021
EPS
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