Smt. A.Jayanthi vs Unknown
2021 Latest Caselaw 4849 AP

           HON'BLE SRI JUSTICE C. PRAVEEN KUMAR

AND HON'BLE SRI JUSTICE RAVI NATH TILHARI

M.A.C.M.A. No.2839 of 2018

JUDGMENT : (Per Hon'ble Sri Justice C. Praveen Kumar)

In view of the letter, dated 19.11.2021, given by

Smt. A.Jayanthi, learned counsel for the appellant, seeking

permission for withdrawal of the Appeal, the matter is listed

under the caption "For withdrawal".

2. Permission is accorded.

3. Accordingly, the M.A.C.M.A is dismissed as

withdrawn. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this Appeal shall

stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ RAVI NATH TILHARI, J

Date : 25-11-2021 Gvl

HON'BLE SRI JUSTICE C. PRAVEEN KUMAR AND HON'BLE SRI JUSTICE RAVI NATH TILHARI

M.A.C.M.A. No.2839 of 2018

Date :25-11-2021

Gvl