Andhra Pradesh High Court - Amravati
Karri Varalakshmi vs Medapati Perreddy on 20 March, 2021
Bench: B Krishna Mohan
[ 3233 ]
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI__,-2
SATURDAY, THE TWENTIETH DAY OF MARCH, i
_ TWO THOUSAND AND TWENTY ONE
_ ?IPRESENT:
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
. SECOND APPEAL NO: 113 OF 2021
Between:
1. Karri Varalakshmi, W/o. Late Satyanarayana, Aged about 77 years, R/o.
Kavitam, Poduru Mandal, West Godavari District.
2. Karri Satyanarayana Reddy, S/o Late Satyanrayana Reddy, Aged about 52
years, Occ: Private Employee, R/o. Kavitam, Poduru Mandal, West Godavari
District.
3. Smt. Sathi Satyavathi, W/o. Satynarayana Reddy, Aged about 56 years, R/o.
Kavitam, Poduru Mandal, West Godavari District.
...Appellants/Appellants/Defendants
AND
1. Medapati Perreddy, died
...-Respondent/Respondent/Plaintiff
2. Karri Padmavathi, W/o. Late Venkata Reddy, Aged about 60 years, R/o. D. No.
11/5/3, Mechal, Ranga Reddy District, Telangana State. Presently residing at
Quarter No. 2/41, Old Type-ll, Yeddumailaram, Ordinance Factory, Medak
District, Telangana.
3. Karri Naga Sathish Reddy, S/o. Late Venkata Reddy, Aged about 33 years, R/o.
D. No. 11/5/3, Mechal, Ranga Reddy District, Telangana State. Presently
residing at Quarter No. 2/41, Old Type-ll, Yeddumailaram, Ordinance Factory,
Medak District, Telangana.
4. Karri Ramesh Reddy, S/o. Late Venkata Reddy, Aged about 58 years, R/o. D.
No. 11/5/3, Mechal, Ranga Reddy District, Telangana State. Presently residing at
Quarter No. 2/41, Old Type-ll, Yeddumailaram, Ordinance Factory, Medak
District, Telangana. |
5. Medapati Kasamma, W/o. Late Parreddy, Aged about 58 years, Occ. Housewife,
R/o. Near Vantena, Kavitam Village, Poduru Mandal, West Godavari District.
6. Velgala Durga Bhavani, W/o. Srikanth Reddy, D/o. Medapati Kasamma, Aged
about 32 years, R/o. Near Vantena, Kavitam Village, Poduru Mandal, West
Godavari District.
7. Medapati Subbareddy, S/o. Late Perreddy, Aged about 30 years, R/o. Near
Vantena, Kavitam Village, Poduru Mandal, West Godavari District.
...Respondents/Respondents
WHEREAS the Appellants above named through their Advocate Sri
DASARI.S.V.V.S.V.PRASAD presented this Second Appeal under Section 100 CPC
praying that in the circumstances stated in the memorandum of grounds therewith, the
High Court may be pleased to allow the Second Appeal by setting aside the Decree and
Judgment passed in A.S.No.32 of 2017, dated 02.11.2020 on the file of X Additional
District Judge, West Godavari District at Narasapur confirming the Decree and
Judgment passed in O.S.No.249 of 2005 Dt.01.06.2017 on the file of Senior Civil
Judge's Court at Narsapur.
AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri Dasari.S.V.V.S.V.Prasad,
Advocate for the Petitioners, directed issue of notice to the Respondents herein to show
cause as to why this SECOND APPEAL should not be admitted.
You viz:
1. Karri Padmavathi, W/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal, Ranga
Reddy District, Telangana State. Presently residing at Quarter No. 2/41, Old
Type-ll, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
Karri Naga Sathish Reddy, S/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal,
Ranga Reddy District, Telangana State. Presently residing at Quarter No. 2/41,
Old Type-Il, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
Karri Ramesh Reddy, S/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal,
Ranga Reddy District, Telangana State. Presently residing at Quarter No. 2/41,
Old Type-ll, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
Medapati Kasamma, W/o. Late Parreddy, R/o. Near Vantena, Kavitam Village,
Poduru Mandal, West Godavari District.
Velgala Durga Bhavani, W/o. Srikanth Reddy, D/o. Medapati Kasamma, R/o.
Near Vantena, Kavitam Village, Poduru Mandal, West Godavari District.
Medapati Subbareddy, S/o. Late Perreddy, R/o. Near Vantena, Kavitam Village,
Poduru Mandal, West Godavari District.
are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the memorandum
of grounds filed therewith (copy enclosed) this SECOND APPEAL should not be
admitted, on or before 16-04-2021, on which date the case stands posted for hearing.
The Court made the following:
ORDER:
"Notice to the respondents.
The appellants counsel is permitted to take out personal notice to the
respondents and file proof of service in the Registry within a period of three (3)
weeks from today.
To,
--_
© ©
MM
Post on 16.04.2021." SD/- G. SREENIVAS REDDY
| ASSISTANT REGISTRAR
ITTRUE COPY!/ be
SECTION
FFICER
For i
The X Additional District Judge, West Godavari District at Narasapur
Karri Padmavathi, W/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal, Ranga
Reddy District, Telangana State. Presently residing at Quarter No. 2/41, Old
Type-ll, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
Karri Naga Sathish Reddy, S/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal,
Ranga Reddy District, Telangana State. Presently residing at Quarter No. 2/41,
Old Type-ll, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
. Karri Ramesh Reddy, S/o. Late Venkata Reddy, R/o. D. No. 11/5/3, Mechal,
Ranga Reddy District, Telangana State. Presently residing at Quarter No. 2/41,
Old Type-ll, Yeddumailaram, Ordinance Factory, Medak District, Telangana.
Medapati Kasamma, W/o. Late Parreddy, R/o. Near Vantena, Kavitam Village,
Poduru Mandal, West Godavari District.
Velgala Durga Bhavani, W/o. Srikanth Reddy, D/o. Medapati Kasamma, R/o.
Near Vantena, Kavitam Village, Poduru Mandal, West Godavari District.
. Medapati Subbareddy, S/o. Late Perreddy, R/o. Near Vantena, Kavitam Village,
Poduru Mandal, West Godavari District. (Addresses 2 to 7 by RPAD- along with
a copy of petition and memorandum of grounds)
One CC to Sri. Dasari S.V.V.S.V.Prasad, Advocate [OPUC]
One spare copy
HIGH COURT
BKMJ
DATED:20/03/2021
NOTE: POST ON 16-04-2021
NOTICE BEFORE ADMISSION
SA.No.113 of 2021
34 MAR ON?
