Visakhapatnam Metropolitan ... vs M/S. Fusion Foods
2021 Latest Caselaw 2200 AP

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               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                            MAIN CASE: W.A.No.258 of 2021
                                PROCEEDINGS SHEET

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4.    29.06.2021                   (Through Video-Conferencing)

                      Heard Mr. Kasa Jagan Mohan Reddy, learned Special
                   Government Pleader appearing for the appellants.
                      Also heard Mr. S.Subba Reddy, learned counsel for the
                   respondent/writ petitioner.

Mr. Kasa Jagan Mohan Reddy submits that though he had submitted a list of 30 judgments, relevant paragraphs are not noted and prays for time to place on record relevant paragraphs in respect of the aforesaid judgments. Prayer is allowed.

List on 09.07.2021.

Interim order passed earlier shall continue till the next date fixed.

                   ARUP KUMAR GOSWAMI, CJ                NINALA JAYASURYA, J
                   MRR
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