Varikuti Sreegeetha, vs The State Of Andhra Pradesh
2021 Latest Caselaw 1978 AP

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                   MAIN CASE: W.P.No.25158 of 2020

                            PROCEEDINGS SHEET

Sl.     DATE                                 ORDER                            OFFICE
                                                                               NOTE
No.


2.    14.06.2021               (Taken up through video conferencing)

                        None appears for the petitioners on call.
                        It is submitted by Mr. K. Ajay Kumar, learned
                   counsel representing Mr. N. Ashwani Kumar, learned
                   standing counsel for the respondents that this case is

squarely covered by the judgment and order dated 04.03.2021 in W.P.No.7934 of 2019 and other connected cases.

List this case on 17.06.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J MRR Sl. DATE ORDER OFFICE NOTE No.