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The National Insurance Company ... vs Suddala Gangaiah 2 Ors
2021 Latest Caselaw 2727 AP

Citation : 2021 Latest Caselaw 2727 AP
Judgement Date : 29 July, 2021

Andhra Pradesh High Court - Amravati

The National Insurance Company ... vs Suddala Gangaiah 2 Ors on 29 July, 2021

Bench: J. Uma Devi

         HON'BLE MS JUSTICE J.UMA DEVI

                  C.M.A.NO.871 OF 2009
JUDGMENT:

As there was no representation on behalf of the appellant

on 23-06-2021, the matter is directed to be listed today under

the caption "for dismissal". Even today also, when the matter is

taken up for hearing, there is no representation on behalf of the

appellant. It seems that the appellant has no interest to

prosecute its case.

Accordingly, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous Applications pending, if any, shall stand

closed in consequence.

_____________ J. UMA DEVI,J

29th JULY, 2021 TSNR

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