V Durga Bhavani vs M Sahas Surya
2021 Latest Caselaw 2425 AP

          HON'BLE SRI JUSTICE JOYMALYA BAGCHI

                                AND

           HON'BLE SRI JUSTICE K.SURESH REDDY

                 C.C.Nos. 727 AND 728 OF 2020
             (Taken up through video conferencing)

COMMON JUDGMENT: (Per Hon'ble Sri Justice Joymalya Bagchi)

      In the light of the order dated 13-07-2021 in I.A.No. 1 of 2021

in W.P.Nos. 11511 of 2020 and batch, these two contempt cases

are disposed of.

2.    Pending miscellaneous applications, if any, shall stand closed

in consequence. No order as costs.


                                          _____________________
                                           JOYMALYA BAGCHI, J.

___________________ K.SURESH REDDY, J. Date: 15-07-2021, JSK

HON'BLE SRI JUSTICE JOYMALYA BAGCHI

AND

HON'BLE SRI JUSTICE K.SURESH REDDY

C.C.Nos. 727 & 728 OF 2020 (Common Judgment of the Division Bench delivered by Hon'ble Sri Justice Joymalya Bagchi)

DATE: 15TH JULY, 2021

JSK