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Velagapudi Ramakrishna Babu, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 2285 AP

Citation : 2021 Latest Caselaw 2285 AP
Judgement Date : 6 July, 2021

Andhra Pradesh High Court - Amravati
Velagapudi Ramakrishna Babu, vs The State Of Andhra Pradesh, on 6 July, 2021
                                                                                     12
            HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No:        W.P (PIL) No.134 of 2021


                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                 OFFICE
                                                                                      NOTE
No.



1     06.07.2021               (Taken up through video conferencing)

                          Heard Mr. Y. Balaji, learned counsel for the petitioner.
                          Also heard Mr. Dushyant Dave, learned senior counsel
                   appearing for respondent No.2, along with Mr. S. Sri Ram,

learned Advocate General.

Learned counsel for the parties have relied on some judgments. The same are not on record.

In that view of the matter, Registry will list this case for motion hearing on 08.07.2021 along with the documents filed by the learned counsel for the parties.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL Sl. DATE ORDER OFFICE NOTE No.

Sl. DATE ORDER OFFICE NOTE No.

 
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