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Mohammad Shaik Ali vs K.Venkata Ramana Reddy Anr
2021 Latest Caselaw 421 AP

Citation : 2021 Latest Caselaw 421 AP
Judgement Date : 28 January, 2021

Andhra Pradesh High Court - Amravati

Mohammad Shaik Ali vs K.Venkata Ramana Reddy Anr on 28 January, 2021

Bench: M.Venkata Ramana

          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

         CIVIL MISCELLANEOUS APPEAL No.1541 of 2008

JUDGMENT:

None appeared for the appellant. No arguments are

submitted in this matter, even though this matter is listed under

the caption 'for dismissal' to this day.

2. In view of the circumstances, this appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 28.01.2021 pab

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