Yenumula Kondamma vs Y Rangamma Died
2021 Latest Caselaw 368 AP

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE TWENTY FIFTH DAY OF JANUARY, TWO THOUSAND AND TWENTY ONE _
: PRESENT: ER OF AR,
THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN nee

  

|.A. No. 1 of 2020
IN
S.A. No. 243 of 2020
Between :-

1. Yenumula Kondamma, W/o Veeraiah. Sf
2. Yenumula Veeraiah, (Died) "Oy
3. Perla Parameswara Reddy, S/o Chenna Reddy.
...Petitioners
(Appellants in $.A.No. 243 of 2020
On the file of High Court)

AND

--_--

. Yenumula Rangamma (Died)

2. Devaraju Gattu Rangalakshamma, W/o Ramachandraiah, Hindu House wife,
aged about 53 years, and R/o Flat No.111, D.No.217/ 1A/B, Balaji Nagar,
Bhajaranga Nagar Colony, Near Yapral, Secunderabad.

... Respondents
(Respondents in -do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the SA, the High Court may be pleased to suspend the
operation of the decree and judgment dated 24-03-2020 passed in A.S. 6 of 2017 on
the file of the VI Addl. District Judge, Markapur, pending disposal of SA No. 243 of
2020, on the file of the High Court. |

The petition coming on for hearing, upon perusing the Petition and the
affidavit filed in support thereof and the order of the High Court order dated 22-10-
2020 and 27-11-2020 made herein and upon hearing the arguments of SRI
VENKATESWARLU CHAKKILAM Advocate for the Petitioners, and of SRI L RAVINDER
Counsel representing Sri C. RAGHU for the Respondent No.2, the Court made the
following.

ORDER

"List the matter after one (1) week.

The Interim Order granted by this Court earlier is extended by another two (2) weeks".

Sd/- M. SURYANADHA REDDY, ASSISTANT REGISTRAR / TRUE COPY//

for ASSISTANT REGISTRAR To The VI Addl. District Judge, Markapur, Prakasam District. One CC to Sri Venkateswarlu Chakkilam, Advocate [OPUC] One CC to Sri C. Raghu, Advocate [OPUC] One spare copy

hWhr

TKK

HIGH COURT

BKM.J

DATED: 25-01-2021.

ORDER

|.A No. 1 of 2020 IN S.A No. 243 of 2020

EXTENDING THE INTERIM ORDER

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- 3 FEB 2021