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Siriki Yernamma vs Gompa Vishnu Prasad
2021 Latest Caselaw 976 AP

Citation : 2021 Latest Caselaw 976 AP
Judgement Date : 18 February, 2021

Andhra Pradesh High Court - Amravati

Siriki Yernamma vs Gompa Vishnu Prasad on 18 February, 2021

Bench: B Krishna Mohan

      HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

               SECOND APPEAL No.601 of 2019


JUDGMENT:

Learned counsel for the appellant seeks permission of this

Court to withdraw the Second Appeal. To that effect, he has filed

a letter dated 10.02.2021 before the Registry.

Permission is accorded.

Accordingly, the Second Appeal is dismissed as

withdrawn.

Consequently miscellaneous applications pending, if any,

shall also stand closed.

________________________ B. KRISHNA MOHAN, J

Date: 18-02-2021 TM HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

Second Appeal No.601 of 2019

Dated: 18.02.2021

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