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The Registrar vs Velpula Deepti
2021 Latest Caselaw 955 AP

Citation : 2021 Latest Caselaw 955 AP
Judgement Date : 18 February, 2021

Andhra Pradesh High Court - Amravati
The Registrar vs Velpula Deepti on 18 February, 2021
Bench: Arup Kumar Goswami, C.Praveen Kumar
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
THURSDAY , THE EIGHTEENTH DAY OF FEBRUARY
TWO THOUSAND AND TWENTY ONE

   

:PRESENT: é
HONOURABLE THE CHIEF JUSTICE SRI ARUP KUMAR GOSWAM
AND a

i

THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR be

1.A No. 2 OF 2020
IN

WA NO: 324 OF 2020
Between:

The Registrar, Vikramasimhapuri University, Nellore, SPSR Nellore district.

...Petitioner
(Appellant in WA 324 OF 2020

on the file of High Court)
AND

1. Velpula Deepti, W/o G.Sukumar, aged 38 years, Laboratory Asst,

Vikramasimhapuri University, R/o D.No. 26-3-912, Chandramoulinagar, SPSR
Nellore district. 524004 .

2. The Union of India, represented by its under Secretary, University Development
and Grands (HRM) Department, Sastribhavan, New Delhi.

3. Vikramasimhapuri University Committee,, Nellore, SPSR Nellore district,
Represented by its Chairman

...Respondents
(Respondents in-do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
memorandum of grounds filed in support of the Writ Appeal, the High Court may be
pleased to suspend the impugned Judgment of the learned single judge in WP No.8607
of 2020, dated 12.05.2020 and declre the same as in executable and violative of
Articles 14 of the Constitution, pending disposal of WA No. 324 of 2020, on the file of
the High Court.

The petition coming on for hearing, upon perusing the Appeal and memorandum
of grounds filed in writ Appeal and upon hearing the arguments of Sri Kasa
Jaganmohan Reddy, Advocate for the Appellant, Sri Janardhana Reddy Ponaka,
Advocate for Respondent No.1, Sri N. Harinath, Asst. Solicitor General for the
Respondent No.2 and of Sri M. Chinnappa Reddy, Advocate for Respondent No.3, the
Court made the following

ORDER:

There shall be interim suspension of the order dated 12.05.2020 passed in WP No.8607 of 2020.

Sd/- E. KAMESWAR RAO ASSISTANT REGISTRAR

I(TRUE COPY!// en For ASSISTANT REGISTRAR To,

1. Velpula Deepti, W/o G.Sukumar, Laboratory Asst, Vikramasimhapuri University, R/o D.No. 26-3-912, Chandramoulinagar, SPSR Nellore district. 524004

The Secretary, University Development and Grands (HRM) Department, Sastribhavan, New Delhi.

The Chairman, Vikramasimhapuri University Committee,, Nellore, SPSR Nellore district (1 to 3 by RPAD)

One CC to Sri Kasa Jaganmohan Reddy, Advocate [OPUC]

One CC to Sri Janardhana Reddy Ponaka, Advocate [OPUC]

One CC to N. Harinath, Asst. Solicitor General, High Court ot A.P. at Amaravati (OUT)

One spare copy

"N Oak WwW N

TVR

HIGH COURT

HCJ & CPKJ

DATED:18/02/2021

ORDER

1.A No. 2 OF 2020 IN WA NO: 324 OF 2020

INTERIM SUSPENSION

F

oopey

Bos ome

 
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