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Vanaparthi Veerabhadra Rao vs Vanaparthi Veera Venkata Satya ...
2021 Latest Caselaw 857 AP

Citation : 2021 Latest Caselaw 857 AP
Judgement Date : 15 February, 2021

Andhra Pradesh High Court - Amravati

Vanaparthi Veerabhadra Rao vs Vanaparthi Veera Venkata Satya ... on 15 February, 2021

Bench: M.Venkata Ramana

          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                   APPEAL SUIT No.2905 of 2001


JUDGMENT:

It is represented by Sri I.Ravindra Babu, learned counsel for Sri

T.N.M.Ranga Rao, learned counsel for the appellant that legal

representatives of the appellant are not coming forward to pursue this

matter and requested to pass appropriate orders.

2. In the above circumstances, since the matter is already listed

under the caption 'for dismissal', this appeal is dismissed for non-

prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 15.02.2021 Pab

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