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S Venkatramaiah Died vs Somasi Venkata Satya Saibabu
2021 Latest Caselaw 784 AP

Citation : 2021 Latest Caselaw 784 AP
Judgement Date : 11 February, 2021

Andhra Pradesh High Court - Amravati

S Venkatramaiah Died vs Somasi Venkata Satya Saibabu on 11 February, 2021

Bench: B Krishna Mohan

      THE HONOURABLE SRI JUSTICE B.KRISHNA MOHAN

                 SECOND APPEAL No.9 OF 2019

JUDGMENT:

No representation, when the matter is called today through

video conference, for the appellants. It is also noticed that on the

earlier occasions i.e., on 21.01.2021 and 28.01.2021 there were

no representations when the matter was called through video

conference.

Hence, the Second Appeal is dismissed for default. There

shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any, shall

stand closed.

______________________ JUSTICE B.KRISHNA MOHAN Date : 11.02.2021.

SPP

THE HONOURABLE SRI JUSTICE B.KRISHNA MOHAN

Second Appeal No.9 of 2019

Date : 11.02.2021 SPP

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