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Gottupalli Kousalyamma vs Yetru Sundararami Reddy
2021 Latest Caselaw 632 AP

Citation : 2021 Latest Caselaw 632 AP
Judgement Date : 4 February, 2021

Andhra Pradesh High Court - Amravati
Gottupalli Kousalyamma vs Yetru Sundararami Reddy on 4 February, 2021
Bench: M.Venkata Ramana
      THE HONOURABLE SRI JUSTICE M. VENKATA RAMANA

                      APPEAL SUIT No.338 of 2019

JUDGMENT:

Learned counsel for the appellant represented that the parties have

adjusted the matter outside the Court and requested permission of this

Court to withdraw the appeal.

2. Permission is granted and accordingly, the Appeal Suit is dismissed

as withdrawn. There shall be no order as to costs.

As a sequel, interim order, if any passed earlier, stands vacated and

the miscellaneous petitions, if any pending, stands closed.

_______________________ M. VENKATA RAMANA, J 04th February, 2021 GHN

 
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