Puvvada Siva Nagamalleswari, vs Ganga Siva Nagendramma,
2021 Latest Caselaw 1016 AP

  
 

(SHOW CAUSE NOTICE BEFORE ADMISSION) :
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVA

FRIDAY, THE NINETEENTH DAY OF FEBRUARY
TWO THOUSAND AND TWENTY ONE

: PRESENT: '
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN OS

SECOND APPEAL NO: 48 OF 2021 OSES pe

Between: ens
Puvvada Siva Nagamalleswari, W/o. late Balaji, Hindu, Aged 35 years, Occ- Housewife
R/o. Near Ankamma Chettu, Bavi Street, Patimeeda, Chilakalripet town, Guntur District
Appellant

AND
Ganga Siva Nagendramma, W/o. late Rama Rao, Hindu Aged 58 years, Occ-
Housewife, R/o. Near Dr. G. Venkata Suresh Hospital, Chilakaluripet town, Guntur
District.

Respondent

WHEREAS the Appellant above named through his Advocate SRI M V SURESH
presented this Second Appeal under Section 100 CPC AGGRIEVED by the Judgment
and Decree dated 11-11-2020 in A.S No. 79 of 2014 of the XII Addi. District Judge
Narasaraopet, confirming the Judgment and Decree in OS No. 126 of 2009 of the
Principle Junior Civil Judge, Chilakaluripet

AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri MV SURESH Advocate for
the Petitioner, directed issue of notice to the Respondent herein to show cause as to
why this SECOND APPEAL should not be admitted.

You viz: .

Ganga Siva Nagendramma, W/o. late Rama Rao, Hindu Aged 58 years, Occ-
Housewife, R/o. Near Dr. G. Venkata Suresh Hospital, Chilakaluripet town, Guntur
District.

are directed to show cause either appearing in person or through an Advocate, as to
why in the circumstances set out in the petition and the affidavit filed therewith (copy
enclosed) this SECOND APPEAL should not be admitted, within four weeks

The Court made the following:
ORDER:

"Notice to the respondent.

The learned counsel for the appellant is permitted to take out personal notice to the respondent and file proof of service in the Registry, within a period of three (3) weeks from today.

Post the matter after four (4) weeks".

SD/-B.NARASING RAO ASSISTANT REGISTRAR TRUE COPY// 'Ya

For ASSISTA REGISTRAR

1. Ganga Siva Nagendramma, W/o. late Rama Rao, Hindu Aged 58 years, Occ-

Housewife, R/o. Near Dr. G. Venkata Suresh Hospital, Chilakaluripet town,

Guntur District. (by RPAD- along with a copy of petition and memorandum of grounds)

2 OneCCto SRI. MV SURESH Advocate [OPUC]

3. One spare copy

To,

HIGH COURT

BKMJ

DATED:19/02/2021

POST AFTER FOUR WEEKS

NOTICE BEFORE ADMISSION

SA.No.48 of 2021