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Kunapareeddy Venkata ... vs Sri. Pingali Venkata Lakshmi ...
2021 Latest Caselaw 5477 AP

Citation : 2021 Latest Caselaw 5477 AP
Judgement Date : 24 December, 2021

Andhra Pradesh High Court - Amravati

Kunapareeddy Venkata ... vs Sri. Pingali Venkata Lakshmi ... on 24 December, 2021

      THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

APPEAL SUIT No.6 of 2015

JUDGMENT:-

Ms.M.L.Neelima learned counsel, appearing for the

appellant submits that the appellant has instructed her to

withdraw the appeal.

In view of the above submission, this appeal is

dismissed as withdrawn. There shall be no order as to costs.

Miscellaneous petitions, pending if any, shall stand

closed.

___________________________________ JUSTICE R.RAGHUNANDAN RAO Date : 24-12-2021 RJS

THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

`

APPEAL SUIT No.6 of 2015

Date : 24-12-2021

RJS

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