Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Mullapudi Kamalkumar vs The State Of Andhra Pradesh
2021 Latest Caselaw 5385 AP

Citation : 2021 Latest Caselaw 5385 AP
Judgement Date : 20 December, 2021

Andhra Pradesh High Court - Amravati

Mullapudi Kamalkumar vs The State Of Andhra Pradesh on 20 December, 2021

            THE HONOURABLE SRI JUSTICE D.RAMESH

CRIMINAL APPEAL NO.444 OF 2020

JUDGMENT:-

Learned counsel for the appellant submitted that the matter is

settled between the parties and hence, sought permission of this Court

to withdraw this criminal appeal.

Permission is accorded.

Accordingly this Criminal Appeal is dismissed as withdrawn.

Consequently, miscellaneous applications pending, if any, shall

stand closed.

_____________________ JUSTICE D.RAMESH

Date: 20.12.2021 Ikn

THE HONOURABLE SRI JUSTICE D.RAMESH

CRIMINAL APPEAL NO.444 OF 2020

20.12.2021

Ikn

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs