Mamidala Satyanrayna vs Mamidala Chandrababu
2021 Latest Caselaw 5010 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.573 of 2021
                                      PROCEEDING SHEET
Sl.      Date                                   ORDER                                 OFFICE
No.                                                                                    NOTE
1     07.12.2021   MVR,J                                                              Tr. to I-
                                          I.A.No.1 of 2021                            O folder
                           Heard.                                                      before
                           For the reasons stated in the affidavit filed in support   correcti
                                                                                       ons if
                   of this petition, accepting the same, since they are making
                                                                                        any.
                   out sufficient, delay in representation of the appeal memo is      Pl.verify
                                                                                          .

condoned.

Accordingly, this petition is allowed.

________ MVR,J S.A.No.573 of 2021

Heard Sri V.V.L.N.Sarma, learned counsel for the appellant.

ADMIT.

The following substantial questions of law arise for determination in the second appeal:

1. Whether the judgment of the lower Appellate Court is contrary to the principles laid down in decided cases and perverse?

2. In the absence a valid registered document relinquishing the rights by the Plaintiff whether the Defendant, who is claiming under a unregistered Kararunama alleged to have been executed by Plaintiff and which is not produced by him, can deny the valid right got both the Plaintiff and Defendant under a Court decree as held in the judgment reported in 2011(6) ALT 530?

Notice to the respondent.

List during the 2nd week of February, 2022.

________ MVR,J SSP/Pab