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Malireddiveeraraju Died Anr vs Nadakuduti Sai Jyothi, Kkd, ...
2021 Latest Caselaw 3261 AP

Citation : 2021 Latest Caselaw 3261 AP
Judgement Date : 27 August, 2021

Andhra Pradesh High Court - Amravati
Malireddiveeraraju Died Anr vs Nadakuduti Sai Jyothi, Kkd, ... on 27 August, 2021

HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.1226 of 2017 PROCEEDING SHEET Sl. Date ORDER OFFICE NOTE

No.

27.08.2021 MVR,J L.R.petition is not available on record.

Heard Sri E.V.V.S.Ravi Kumar, learned counsel for the

appellants.

The matter is reserved for judgment.

______ MVR,J Pab

 
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