Ravipudi Lakshminarayana ... vs Parvathareddy Sreedhar Anand 19 ...
2021 Latest Caselaw 3096 AP

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: A.S.No.537 of 2014
                                PROCEEDING SHEET
Sl.   Date                                ORDER                             OFFICE
No.                                                                          NOTE
61 18.08.2021    MVR,J

                         Heard Sri C.Suryanarayana, learned counsel for
                 the respondents, who represented that he filed another

brief note explaining the import of the citations relied on for the appellants in USR No.41473 of 2021 dated 17.08.2021. The learned counsel further informed that there is nothing more for them to add to the submissions.

Sri A.Sudharshan Reddy, learned senior counsel for Sri P.Roy Reddy, learned counsel for the appellants, also informed that there is nothing more for them to add than what was argued earlier.

Sri M.R.S.Srinivas, learned counsel for the 4th respondent, also informed that there is nothing more to add than what was submitted earlier.

Judgment reserved.

_____ MVR,J RR