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Tuv Sud South Asia Pvt. Ltd., vs Union Of India
2021 Latest Caselaw 3032 AP

Citation : 2021 Latest Caselaw 3032 AP
Judgement Date : 13 August, 2021

Andhra Pradesh High Court - Amravati
Tuv Sud South Asia Pvt. Ltd., vs Union Of India on 13 August, 2021
          IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

      HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                 &
              HON'BLE Mr. JUSTICE NINALA JAYASURYA

                             WRIT APPEAL No.364 of 2020
                             (Through Video-Conferencing)

TUV SUD South Asia Pvt. Ltd., a company having its
Registered Office at Off Saki Vihar Road, Saki Naka,
Mumbai - 400072 and having Corporate Office at G11,
Second Floor, Sector 11, Noida-201301 (Uttar Pradesh),
Represented by its Authorized Signatory
Sri Narayan Krishnan                                                       ... Appellant

                                        Versus

Union of India, Ministry of Steel, having its Office at
Udyog Bhawan, New Delhi - 110001, and another                          ... Respondents

Counsel for the petitioner : Mr. Shiv Rohan Singh for Mr. Vivek Chandrasekhar S

Counsel for respondents : Mr. W.B. Srinivas

ORAL JUDGMENT

Dt: 13.08.2021

(Arup Kumar Goswami, CJ)

Mr. Shiv Rohan Singh, learned counsel representing Mr. Vivek

Chandrasekhar S - learned counsel for the appellant, on the basis of the memo

dated 09.08.2021, prays for withdrawal of the writ appeal, as the cause of action

does not survive.

Accordingly, the writ appeal is dismissed on withdrawal. No order as to

costs. Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J MRR

 
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