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Atchi Parameswara Rao vs Atchi Apparao
2021 Latest Caselaw 3017 AP

Citation : 2021 Latest Caselaw 3017 AP
Judgement Date : 12 August, 2021

Andhra Pradesh High Court - Amravati
Atchi Parameswara Rao vs Atchi Apparao on 12 August, 2021
     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.268 of 2021

                      PROCEEDING SHEET

Sl. DATE                          ORDER                         OFFICE
No.                                                              NOTE
                                                               l
1.

12.08.2021 CPK, J & BKM, J

I.A.No.1 of 2021

Having regard to the facts and circumstances of the case, all further proceedings pursuant to preliminary decree and judgment in O.S.No.351 of 2007 dated 30.11.2019 on the file of XII Additional District Judge, Visakhapatnam, shall go on except passing of final decree.

_______ CPK, J

_______ BKM, J Gvl

 
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