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Godavarthi Ramachandra Rao vs Bikkina Sai Ramakrishna
2021 Latest Caselaw 2956 AP

Citation : 2021 Latest Caselaw 2956 AP
Judgement Date : 9 August, 2021

Andhra Pradesh High Court - Amravati

Godavarthi Ramachandra Rao vs Bikkina Sai Ramakrishna on 9 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

               SECOND APPEAL No.37 of 2015

JUDGMENT:

None represented the appellant, in spite of listing this

matter under the caption 'for dismissal'.

2. Hence, the Second Appeal is dismissed for

non-prosecution.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 09.08.2021 Pab

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