Muddaluru Surendra Raju vs Suraparaju Krishnaveni
2021 Latest Caselaw 2873 AP

 

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

WEDNESDAY, THE FOURTH DAY OF AUGUST
TWO THOUSAND AND TWENTY ONE
'PRESENT:

THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

iA No. 1 OF 2019
IN
SA NO: 139 OF 2019

 

Between:
Muddaluru Surendra Raju, S/o Jayachandra Raju, Aged 51 years, Business,
Himaja English Medium School, State Bank Colony, Puttur, Chittoor District,
...Petitioner/Appellant
AND

1. Suraparaju Krishnaveni, W/o S.Venkataraju Srinivasan, Aged 47 years,
Housewife, R/o D.No.3/5, Saivamuthiya, 1° Street, Rayapeta, Chennai,
Tamilnadu.

2. Mudduluru Jayachandra Raju, S/o Chinna Ganga Raju, Aged 76 years,
Cultivation, R/o. Cherlopalli Rajula Kandriga Village, Cherlopalli Post, Puttur
Mandal, Chittoor.District,

...Respondents/Respondents

Counsel for the Petitioner :-M/s. K KOUTILYA
Counsel for the Respondents : SRI VEERAPU NAGESWARA RAO

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant:stay of
all further proceedings in pursuance to the impugned decree and judgment dt
18.17.2018 in A.S.No.64 of 2012, on the file of Hon'ble IV Addl. District Judge, Tirupathi,
Chittoor District, pending disposal of SA No.139 of 2049, on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show
Cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).
The Court made the following:

ORDER:

"Heard. In the circumstances, the trial Court shall proceed on with the final

decree application and shall not pass final decree, until further orders." O#

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Sd/-T.Madhavi | ae HTRUE COPY/{ - ASSISTANT REGISTRAR

LPTs

fF SECTION OFFICER

To,

1. The IV Addl. District Judge, Tirupathi, Chittoor District.

2. Suraparaju Krishnaveni, W/o S.Venkataraju Srinivasan, R/o D.No.3/5, Saivamuthiya, 1° Street, Rayapeta, Chennai, Tamilnadu.

3. Mudduluru Jayachandra Raju, S/o Chinna Ganga Raju, R/o. Cherlopalli Rajula Kandriga Village, Cherlopalli Post, Puttur Mandal, Chittoor District.(2 & 3 By RPAD)

4. One CC to M/s. K Koutilya, Advocate [OPUC]

S. One CC to Sri. Veerapu Nageswara Rao, Advocate [OPUC}]

6. One spare copy.

B

OTL EE

HIGH COURT

MVR,J

DATED:04/08/2021

ORDER

LIST DURING THE 3 WEEK OF NOVEMBER, 2021

IA No. 1 OF 2019 IN SA.No.139 of 2019

INTERIM DIRECTION