Sri Raghavendra Swamy Mutt vs The Executive Officer
2021 Latest Caselaw 2793 AP

Citation : 2021 Latest Caselaw 2793 AP
Judgement Date : 2 August, 2021

Andhra Pradesh High Court - Amravati

Sri Raghavendra Swamy Mutt vs The Executive Officer on 2 August, 2021

Bench: M.Venkata Ramana

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.63 of 2021
                              PROCEEDING SHEET
Sl.   Date                             ORDER                              OFFICE
No.                                                                        NOTE
02 02.08.2021

MVR,J

The second appeal is dismissed as withdrawn.

(vide separate judgment)

_____ MVR,J RR

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