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Nagisetty Chinna Sanjeeva ... vs The State Of Andhra Pradesh,
2021 Latest Caselaw 2788 AP

Citation : 2021 Latest Caselaw 2788 AP
Judgement Date : 2 August, 2021

Andhra Pradesh High Court - Amravati
Nagisetty Chinna Sanjeeva ... vs The State Of Andhra Pradesh, on 2 August, 2021
Bench: Arup Kumar Goswami, Ninala Jayasurya
                                                                                 19
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI


                     MAIN CASE: W.A.No.55 of 2021


                                PROCEEDINGS SHEET

Sl.     DATE                                    ORDER                           OFFICE
                                                                                 NOTE
No.


12.   02.08.2021                  (Taken up through video conferencing)

                        Heard Mr. P. Veera Reddy, learned senior counsel
                   assisted by Ms. Sodum Anvesha, learned counsel for the
                   appellant.
                        Also heard Mr. V. Kiran Kumar, learned Government
                   Pleader for Panchayat Raj & Rural Development appearing
                   for respondent Nos.1 and 2 and Mr. G.R. Sudhakar,

learned counsel representing Mr. V. Vinod K. Reddy, learned standing counsel for respondent Nos.6 to 8.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

 
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