Panditi Venkataiah vs Nagisetty Chinna Sanjeeva ...
2021 Latest Caselaw 2787 AP

                                                                               20
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI


                     MAIN CASE: W.A.No.99 of 2021


                             PROCEEDINGS SHEET

Sl.     DATE                                  ORDER                           OFFICE
                                                                               NOTE
No.


10.   02.08.2021                (Taken up through video conferencing)

                        Heard Mr. Vedula Venkata Ramana, learned senior
                   counsel appearing for the appellant.
                        Also heard Mr. V. Kiran Kumar, learned Government
                   Pleader for Panchayat Raj & Rural Development appearing
                   for respondent Nos.2 and 3 and Mr. G.R. Sudhakar,

learned counsel representing Mr. V. Vinod K. Reddy, learned standing counsel for respondent Nos.6 to 8.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn