Citation : 2021 Latest Caselaw 2783 AP
Judgement Date : 2 August, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No.: Writ Petition No.10063 OF 2021 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
6) 02.08.2021 KVL, J
List the matter on 04.08.2021 for production of judgments, which are relied upon by the learned Government Pleader.
_______ KVL, J Nsr
SL. DATE ORDER OFFICE NO. NOTE
SL. DATE ORDER OFFICE NO. NOTE
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